LAWS(APH)-2026-1-9

GORIPARTHI JHANSI Vs. GORIPARTHI SRIRAM MURTHY

Decided On January 22, 2026
Goriparthi Jhansi Appellant
V/S
Goriparthi Sriram Murthy Respondents

JUDGEMENT

(1.) Heard the arguments of Sri Ch. Siva Reddy, learned counsel for the appellants/plaintiffs and Sri A. Rajendra Babu, learned counsel assisted by Sri S.S.R. Murthy, learned counsel for the respondent/defendant No.1. Perused the material available on record.

(2.) This appeal under Sec. 96 of the Code of Civil Procedure (in short 'CPC ') has been filed by the appellants/plaintiffs in O.S. No.12 of 2013 in the Court of III Additional District Judge, Bhimavaram, challenging the dismissal of the said suit, vide judgment and decree dtd. 11/6/2019.

(3.) The parties hereinafter referred to as per their nomenclature before the Trial Court for the sake of brevity.