REGENT COMPUTRONICS PVT. LTD.

Karanam Srinivasulu, S/O Sitaramaswamy Appellant

V/S

Y.Sriram And Anothers / Icici Lombard General Insurance Company Respondents

Referred Judgements :-

R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED TO]
SUNIL KUMAR VS. RAM SINGH GAUD [REFERRED TO]
YADAVA KUMAR VS. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
KAJAL VS. JAGDISH CHAND [REFERRED TO]
SIDRAM VS. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. [REFERRED TO]

JUDGEMENT

(1.) Introductory:

(2.) Feeling aggrieved and dissatisfied by the quantum of compensation of Rs.12,000.00 awarded as against the claim made for Rs.2,00,000.00, the present appeal is filed.

(3.) Respondent Nos.1 and 2 herein are the owner and the insurer of the Lorry bearing Registration No.AP 31 TT 6993 (hereinafter referred to as "the offending vehicle").

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KARANAM SRINIVASULU, S/O SITARAMASWAMY Vs. Y.SRIRAM AND ANOTHERS / ICICI LOMBARD GENERAL INSURANCE COMPANY

Referred Judgements :-

JUDGEMENT

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