LAWS(APH)-2026-4-40

GAVIREDDY PERAYYA Vs. STATE OF A.P.

Decided On April 02, 2026
Gavireddy Perayya Appellant
V/S
STATE OF A.P. Respondents

JUDGEMENT

(1.) W.P.No.37838 of 2014 is filed questioning the orders passed by Respondent No.3 vide Proceedings in LTR No.10 of 2009, dtd. 7/1/2010 and to declare the same as illegal and arbitrary.

(2.) W.P.No.37840 of 2014 is filed questioning the orders passed by Respondent No.3 vide Proceedings in LTR No.115 of 2009, dtd. 27/3/2010 and to declare the same as illegal and arbitrary.

(3.) W.P.No.37871 of 2014 is filed questioning the orders passed by Respondent No.3 vide Proceedings in LTR No.129 of 2009, dtd. 7/1/2010 and to declare the same as illegal and arbitrary.