(1.) The present Writ Petition came to be filed under Article 226 of the Constitution of India seeking the following relief:-
(2.) Brief facts of the case as follows:
(3.) Heard learned counsel for the petitioner and the learned Assistant Government Pleader for civil supplies.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN