LAWS(APH)-2026-7-21

CHODISETTY NIRMALATHA Vs. STATE OF ANDHRA PRADESH

Decided On July 30, 2026
Chodisetty Nirmalatha Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) These two Writ Appeal Nos.849 and 850 of 2026 are preferred against the orders of the learned Single Judge in W.P.Nos.17814 and 17813 of 2026, dtd. 3/7/2026 respectively. The Writ Appellants are the Writ Petitioners before the learned Single Judge. Respondent Nos.1 to 5 are the Official Respondents.

(2.) We shall deal with W.A.No.849 of 2026 first which arises out of W.P.No.17814 of 2026.

(3.) The writ petition was originally filed seeking the following relief: