(1.) Tr.CMP.Nos.96, 105 & 106 of 2016 are filed seeking to transfer R.C.Nos.195 of 2015, 196 of 2015, 197 of 2015 from the file of I Additional Rent Controller, Hyderabad to XI Additional Chief Judge, City Civil Court, Hyderabad to be tried along with suit in O.S.Nos.429 to 433 of 2015 on the file of XI Additional Chief Judge, City Civil Court, Hyderabad.
(2.) Tr.CMP.No.242 of 2016 is filed seeking transfer of R.C.No.11 of 2016 from the file of IV Additional Rent Controller, Hyderabad to XI Additional Chief Judge, City Civil Court, Hyderabad to try along with O.S.No.922 of 2015 on the file of XI Additional Chief Judge, City Civil Court, Hyderabad.
(3.) Respondents opposed all these petitions mainly on the ground that Tr.CMPs are not maintainable and the case pending before the Rent Controller cannot be transferred to a Civil Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN