NEERUKONDA PRASAD RAO Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY REVENUE DEPARTMENT, HYDERABAD AND OTHERS

JUDGEMENT

(1.) Writ Petition No.34685 of 2016 came to be filed with the following prayer:

(2.) Writ Petition No.37515 of 2016 came to be filed with the following prayer:

(3.) Since the issue in both the writ petitions arises out of the same property, they are heard together and disposed of by way of this Common Order.