KOYYADA SATISH KUMAR AND ANOTHER Vs. STATE

JUDGEMENT

(1.) These four Writ Petitions are being disposed of by this common order as they relate to the issue of maintainability of the Writ Petition before this Court.

(2.) WP Nos.27360 of 2015, 2911 of 2016 and 12761 of 2016 were filed challenging the action of the second respondent -District Collector in issuing proceedings dated 06.11.2008 rejecting the request of the first petitioner for appointment on compassionate grounds consequent to the death of a person in extremist violence.

(3.) WP No.7240 of 2016 was filed challenging the rejection of the application of the petitioner for the post of Assistant Motor Vehicle Inspector on the ground that she does not possess two years experience in driving motor vehicles as contrary to the notification dated 23.09.2015.