SYED JAHANGIR Vs. THE DISTRICT COLLECTOR

JUDGEMENT

(1.) This Writ Petition is filed by petitioners to declare the action of respondents in seeking to interfere with the possession of petitioners in respect of land admeasuring 988.49 sq.mtrs., 983.70 sq.mtrs., and 1025.98 sq.mtrs in survey No.563/1 of Bagh Amberpet, Hyderabad as illegal and without jurisdiction, and to pass such other order or orders as this Court deems fit and proper.

(2.) The petitioners mother is Smt Yousufunnisa Begum, and their father is late Naseeruddin. Smt Yousufunnisa Begum is the daughter of one Syed Aziz.

(3.) Petitioners contend that an extent of 988.49 sq.mtrs., 983.70 sq.mtrs., and 1025.98 sq.mtrs in survey No.563/1 of Bagh Amberpet, Hyderabad was acquired by them under a Gift Deed dt.21.01.2000 executed by their mother Smt Yousufunnisa Begum. She died on 26.2.2003.