LAWS(APH)-2016-9-61

RAJ KUMAR MALPANI, S/O SRI JAGDISH PRASAD MALPANI, AGED 64 YEARS, OCC: BUSINESS, R/O H.NO.8 Vs. DURGANAGAR COLONY WELFARE ASSOCIATION, REGD. UNDER SOCIETIES REGISTRATION ACT, REGD. NO.4383/1993, H.NO.6

Decided On September 16, 2016
Raj Kumar Malpani, S/O Sri Jagdish Prasad Malpani, Aged 64 Years, Occ: Business, R/O H.No.8 Appellant
V/S
Durganagar Colony Welfare Association, Regd. Under Societies Registration Act, Regd. No.4383/1993, H.No.6 Respondents

JUDGEMENT

(1.) This Civil Miscellaneous Appeal filed by Defendants 2, 5, 6 and 7 in O.S.No.815 of 2016 on the file of the Court of II Senior Civil Judge, City Civil Courts, Hyderabad, challenges the order dated 19.8.2016 passed by the said Court in I.A.No.275 of 2016.

(2.) The 1st respondent herein instituted the said suit for the following reliefs:

(3.) In the said suit, plaintiff filed I.A.No.275 of 2016 under the provisions of Order 39 Rules 1 and 2 for the following relief: