(1.) The appellant is the complainant in C.C.No.919 of 1997 on the file of the IV Metropolitan Magistrate, City Criminal Courts, Hyderabad.
(2.) Respondents are the accused in the above case.
(3.) A-1 is the firm A-2 to A-7 are its Directors.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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