(1.) The appellant is the first accused in S.C. No.366 of 1998 on the file of the I Additional Sessions Judge, Ranga Reddy District.
(2.) Heard the learned Additional Public Prosecutor.
(3.) Admitted facts:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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