(1.) Heard Sri M.N.Narasimha Reddy, the learned Counsel representing appellants and Sri K.Sarva Bhouma Rao, the learned Counsel representing respondent.
(2.) This Court on 9-8-1996 made the Following order:-
(3.) The substantial questions of law raised in ground No.5 are as hereunder:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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