LAWS(APH)-2006-9-31

UNDAVILLI MANGAYAMMA Vs. UNDAVILLY VEERAYMMA

Decided On September 05, 2006
UNDAVILLI MANGAYAMMA Appellant
V/S
UNDAVILLI VEERAYAMMA Respondents

JUDGEMENT

(1.) This Second Appeal filed by the sappeliant -plaintiff and the cross objections filed by the defendants are coming up before this court today for final hearing.

(2.) Heard Sri M.S.Ramachandra Rao, the learned counsel representing the legal representativer of the deceased pdaintiff appellant in Second Appeal No. 13 of 1994 and Sri Srinivas Rao, representing Sri M. Lakshmana Sarma, the counsel for the respondents -disfendants-cross objectors. This court on 29-4-1994 made the following order:

(3.) The substantial questions of law raised in ground No.2 are as hereunder: