LAWS(APH)-2006-12-11

SUJATHA SAYARWAR Vs. COMMISSIONER ADILABAD MUNICIPALITY

Decided On December 15, 2006
SUJATHA SAYARWAR Appellant
V/S
COMMISSIONER, ADILABAD MUNICIPALITY, ADILABAD Respondents

JUDGEMENT

(1.) This Court ordered notice before admission on 27-9-2006 and then ordered Rule Nisi on 27-10-2006.

(2.) A counter-affidavit is filed by respondents 2 and 3.

(3.) Heard Sri S. Surender Reddy, learned Counsel representing the petitioner, Sri Polisetty Radhakrishna, learned Standing Counsel representing the 1st respondent and Sri Satish Deshpandey, learned Counsel representing respondents 2 and 3.