(1.) Heard both sides.
(2.) For the reasons stated in the affidavit, filed in support of the application, the delay of 60 days in filing the Family Court Appeal is condoned.
(3.) Accordingly, the application F.C.A.M.P.No. 27 of 2006 is ordered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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