DISTRICT AND SESSSIONS JUDGE SRIKAKULAM Vs. PEDADA TRINADHU

JUDGEMENT

(1.) Heard.

(2.) Three persons, including one Pedada Trinadhu (presently lodged in Central Prison, Visakhapatnam, as Convict Prisoner No.543), were tried by the learned Additional Sessions Judge, Srikakulam, forthe offence punishable under Section 302 I.P.C., and for certain other offences, in Sessions Case No. 129 of 1996, on his file. Pedada Trinadhu is A-1 in that case.

(3.) Now, in this application, we are concerned with A-1 (Pedada Trinadhu) only.