P ANNAMMAD Vs. N N A PATRICK

Referred Judgements :-

UNITED INDIA INSURANCE CO.,LTD. V. PATRICIA JEAN MAHAJAN [REFERRED TO]
ASHA V. UNITED INDIA INSURANCE CO,LTD. [RELIED ON]
UNITED INDIA INSURANCE CO. LTD. V. TILAK SINGH [REFERRED TO]
M.V.JAYADEVAPPA V. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. [REFERRED TO]
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM VS. SUSAMMA THOMAS MRS [RELIED ON]
NATIONAL INSURANCE CO LTD VS. BOMMITHI SUBBHAYAMMA [REFERRED TO]
BHAGWANDAS VS. MOHAMMAD ARIF [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. G LAKSHMI [REFERRED TO]
R VENKATESHWARA RAO VS. T USHA RAVI [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SALAMMAL [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED TIRUPATI BRANCH TIRUPATI VS. MOKKALA CHANDRAMMA [REFERRED TO]
K MATURA BAI VS. A SHIVA NAGESWAR RAO [RELIED ON]
BRANCH MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD VS. C CHANDRA OBULA REDDY [FOLLOWED ON]
A VIJAYA VS. VEGURLA RAJAIAH [RELIED ON]
L K KOUSALYADEVI VS. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD [RELIED ON]