(1.) HEARD the learned Counsel for the parties.
(2.) THESE appeals are filed against the common order passed by the Company Judge in C.P. Nos. 94, 105 and 106 of 2001, dated 7 -6 -2002.
(3.) THE learned Company Judge gave liberty to the petitioners to approach the Magistrate.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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