REGENT COMPUTRONICS PVT. LTD.

SRIKANTH SPINNERS K.RAJESHAM.KALAKAL INDUSTRIAL ESTATE, GAJWEL TALUK, MEDAK DISTRICT Appellant

V/S

STATE BANK OF INDIA, TOOPRAN, MEDAK DISTRICT, REP.BY ITS BRANCH MANAGER Respondents

Referred Judgements :-

MAHENDRA KUMAR AND ANOTHER VS. STATE BANK OF MADHYA PRADESH AND OTHERS [REFERRED TO]
KASHI BISWANATH DEV. VS. PARARNANANDA ROUTRAI [REFERRED TO]
TKVS VIDYAPOORNACHARY VS. M.R. KRISHNACHARI [REFERRED TO]
VISHWANATH LOHIA VS. ALLAHABAD BANK [REFERRED TO]
SRIKANTH SPINNERS VS. STATE BANK OF INDIA [REFERRED TO]
DAGA FILMS VS. LOTUS PRODUCTION [REFERRED TO]
BHASKAR CHANDRA BEHERA VS. RANITAL RICE MILL CO [REFERRED TO]
COMMISSIONERN C C GROUP VS. NIRMALA MOHARANA [REFERRED TO]
MANGULU PIRAI VS. PRAFULLA KUMAR SINGH [REFERRED TO]
BANK OF BARODA VS. GURCHARAN SINGH [REFERRED TO]

JUDGEMENT

(1.) There is no representation on behalf of the respondent. Therefore, the learned Advocate for the petitioner has been heard and the matter is being disposed of on merits.

(2.) The petitioner seeks review of the judgment of this Court in C.R.PNo.786 of 1993 dated 1-7-1994 reported in Srikanth Spinners represented by its Proprietor K. Rajesham Kalakal vs. State Bank of India, Toopran Branch, Gajwel Taluk.

(3.) The grounds on which the review is sought are:-

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SRIKANTH SPINNERS Vs. STATE BANK OF INDIA

Referred Judgements :-

JUDGEMENT

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