(1.) This is an application filed by the CWT under s. 27(3) of the WT Act to refer the following questions of law for decision of this Court :
(2.) The respondent herein is a beneficiary of a trust known as
(3.) The WTC is accordingly allowed. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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