ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MEDISETTY RAMARAO

Referred Judgements :-

FATTORINI THOMAS LANCASHIRE LTD. V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
KARIMTHARUVI TEA ESTATE LIMITED VS. STATE OF KERALA [REFERRED TO]
JAIN BROS VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DATA RAM SATPAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DEVENDRA SINGH S [REFERRED TO]
RAJPUTANA STORES VS. INSPECTING ASSISTANT COMMISSIONER [REFERRED TO]
FAIRDEAL MOTORS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF WEALTH TAX A P VS. K BUTCHAIAH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAJA T AND SATYANARAYANA MURTHY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VEDLAPATLA VEERA VENKATARAMIAH [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAMCHAND KUNDANLAL SARAF [REFERRED TO]
COMMISSIONER OF GIFT-TAX V. C. MUTHUKUMARASWAMY MUDALIAR [REFERRED TO]
CONTINENTAL COMMERCIAL CORPORATION VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AHAMED K [REFERRED TO]
SHAKTI OFFSET WORKS VS. INSPECTING ASSISTANT COMMISSIONER [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. BHAN SINGH BOOTA SINGH [REFERRED TO]