(1.) THE Income-Tax Appellate Tribunal, Hyderabad acting under Sec. 66(1) of the Indian Income-Tax Act, 1922 has referred the following question for the decision of this Court:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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