REGENT COMPUTRONICS PVT. LTD.

Dindukurthi Ramprasad Appellant

V/S

Lok Adalat Bench Respondents

Referred Judgements :-

PATHAPATI SUBBA REDDY (DIED) BY L.RS. ANDORS VS. THE SPECIAL DEPUTY COLLECTOR (LA) [REFERRED TO]
MRINMOY MAITY VS CHHANDA KOLEY AND ORS. [REFERRED TO]
SETH LOONKARAN SETHIYA VS. IVAN E JOHN [REFERRED TO]
SANJAY KUMAR VS. SECRETARY CITY CIVIL COURT LEGAL SERVICES AUTHORITY HYDERABAD [REFERRED TO]
P.V.NARAYANA VS. A.P.STATE ROAD TRANSPORT CORPORATION [REFERRED TO]

JUDGEMENT

(1.) Heard Sri VirupakshaDattatreya Gowda, learned counsel appearing on behalf of Sri Vivekananda Virupaksha, leaned counsel for the petitioner and Sri O. Manohar Reddy, learned Senior Counsel appearing on behalf of Sri Lakshmikanth Reddy Desai, learned counsel for respondents No.2.

(2.) The case of the petitioner is -

(3.) The petitioner assails the award, dtd. 4/8/2015, on the following grounds:

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DINDUKURTHI RAMPRASAD Vs. LOK ADALAT BENCH

Referred Judgements :-

JUDGEMENT

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