K.BHAGYA LAKSHMI Vs. B.VEERA VENKATARAO

Referred Judgements :-

YENUGU ACHAYYA AND OTHERS VS. ERNAKI VENKATA SUBBA RAO AND OTHERS [REFERRED TO]
NAGARATHINAM PILLAI VS. K.K.NATESAM CHETTAIR [REFERRED TO]
MAUNG PO KYWE AND OTHERS VS. MAUNG PO TIN AND OTHERS [REFERRED TO]
DAMMULAL BABULAL JAIN V. MOHAMMAD BHAI HAJI SULEMAN KACCHI [REFERRED TO]
MANIEKLAL MANSUKHBHAI VS. HORMUSJI JAMSHEDJI GINWALL AND SONS [REFERRED TO]
NATHULAL VS. PHOOLCHAND [REFERRED TO]
RANCHHODDAS CHHAGANLAL VS. DEVAJI SUPDU DORIK [REFERRED TO]
SARDAR GOVINDRAO MAHADIK VS. DEVI SAHAI [REFERRED TO]
MOHAN LAL VS. MIRZA ABDUL GAFFAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. DISTRICT JUDGE [REFERRED TO]
HAMZABI VS. SYED KARIMUDDIN [REFERRED TO]
SHRIMANT SHAMRAO SURYAVANSHI VS. PRALHAD BHAIROBA SURYAVANSHI [REFERRED TO]
MAHADEVA VS. TANABAI [REFERRED TO]
A LEWIS VS. M T RAMAMURTHY [REFERRED TO]
YEDITHA SATYANARAYANAMURTY VS. TADI SUBRAHMANYAM [REFERRED TO]
M GOPAL VS. K JANGA REDDY [REFERRED TO]
MADALA KOTAIAH VS. HAMSA MINERALS AND EXPORTS [REFERRED TO]
PIRU CHARAN PAL VS. MINOR SUNILMOY NEMO [REFERRED TO]
NARASIMHASETTY VS. PADMASETTY [REFERRED TO]
CHETAK CONSTRUCTIONS LIMITED INDORE VS. OM PRAKASH [REFERRED TO]
BALASAHEB MANIKRAO DESHMUKH VS. RAMA LINGOJI WARTHI [REFERRED TO]
CHAMAN LAL VS. SURINDER KUMARI [REFERRED TO]
MD SERAJUL HAQUE VS. DWIJENDRA MOHAN SEN GUPTA [REFERRED TO]
NAKUL CHANDRA POLLEY VS. KALIPADA GHOSAL [REFERRED TO]
S. F. MUNUSWAMI GOUNDER VS. ERUSA GOUNDER [REFERRED TO]
AKRAM MEN VS. SECUNDERABAD MUNICIPAL CORPORATION [REFERRED TO]
SHYAM NARAYAN PRASAD VS. KRISHNA PRASAD AND ORS. [REFERRED TO]
MALLURU MALLAPPA VS. KURUVATHAPPA [REFERRED TO]