BOINA CHINA POTHU RAJU Vs. MEDA NAGA SIVAJI

Referred Judgements :-

RADHA NATH DAS VS. PRODUMNA KUMAR SARKAR [REFERRED TO]
GNANENDRA KUMAR VS. SHAYAMA SUNDER JEN. [REFERRED TO]
BAIJNATH RAMCHANDER VS. BINJRAJ JOOWARMAL BATIA AND CO. [REFERRED TO]
KRISHNA GOVID VS. MOOLCHAND KESHAVCHAND [REFERRED TO]
JUGALKISHORO SARAF VS. RAW COTTON COMPANY LIMITED [REFERRED TO]
PADRAUNA RAJKRISHNA SUGAR WORKS LIMITED VS. LAND REFORMS COMMISSIONER U P [REFERRED TO]
SHYAM SINGH VS. COLLECTOR DISTRICT HAMIRPUR U P [REFERRED TO]
UMA KANTA BANERJEE VS. RENWICK AND CO LTD [REFERRED TO]
B BANDHU SINGH VS. KTBANK LTD [REFERRED TO]
HAYATUNESSA CHOWDHURANI VS. ACHIA KHATUN [REFERRED TO]
SULTAN HASAN MIRZA VS. SRIMATI NANKI BIBI [REFERRED TO]
BHAGWANT BALAJI RAO VS. RAJARAM SAJNAJI [REFERRED TO]
GAJANAND SHA VS. DAYANAND THAKUR [REFERRED TO]
SHEKENDARALI MEAH VS. ABDUL GAFUR CHOUDHURY [REFERRED TO]
SRI RAJA D.K. VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) AND ANR. VS. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU AND ORS. [REFERRED TO]
RAM RATTAN AND ORS VS. DATAR KAUR [REFERRED TO]