JAMMULA NANDASAI MITHRA Vs. STATE OF A.P.

JUDGEMENT

(1.) Heard Ms. Kota Krishna Deepthi, learned Counsel appearing for the Writ Petitioner; Smt. T.V. Sri Devi, learned Standing Counsel for Dr. NTR University of Health Sciences and Sri P. Soma Raju, learned Assistant Government Pleader for Medical & Health.

(2.) The present Writ Petition is filed seeking the following prayer:

(3.) On 4/3/2025, when this Writ Petition was listed for the first time, two weeks time was granted to the Respondent Authorities to file the Counter Affidavit. In compliance of the same, the Counter Affidavit has been filed by the Dr. N.T.R. University of Health Sciences (Respondent No.2) on 12/3/2025.