DIRECTOR GENERAL, CISF Vs. KUDIPUDI SURI BABU

Referred Judgements :-

D.K. NANJUNDAIAH V. CHIEF QUALITY ASSURANCE OFFICER [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR,COAL INDIA LTD. AND ANOTHER V. MUKUL KUMAR CHOUDHURI AND ORS. [REFERRED TO]
SODHI V. UNION OF INDIA [REFERRED TO]
STATE OF MADRAS V. SUNDARAM [REFERRED TO]
STATE OF ORISSA VS. MURLIDHAR JENA [REFERRED TO]
UNION OF INDIA VS. H C GOEL [REFERRED TO]
UNION OF INDIA VS. SARDAR BAHADUR [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. M V VYAVSAYA AND CO [REFERRED TO]
RAE BARELI KSHETRIYA GRAMIN BANK VS. BHOLA NATH SINGH [REFERRED TO]
TRILOK SINGH RAWAT VS. UNION OF INDIA [REFERRED TO]
LUCKNOW K.GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]