SHAIK ASRIFOON Vs. GUDDANTI VIJAYA KRISHNA

Referred Judgements :-

DOVER NAVINGTON CO.LTD. VS GRAGE [REFERRED TO]
MACKINNON MACHENZIE AND CO PRIVATE LIMITED VS. IBRAHIM MAHMMED ISSAKF [REFERRED TO]
PRATAP NARAIN SINGH DEO VS. SRINIVAS SABATA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. VALSALA K [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MUBASIR AHMED [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. |SIBY GEORGE [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUDINI INDIRA [REFERRED TO]
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION VS. SMT. SUJATHA [REFERRED TO]
K. SIVARAMAN VS. P. SATHISHKUMAR [REFERRED TO]