(1.) Heard Sri P. Ravi Kanth, learned Counsel appearing on behalf of Sri Venkat Challa, learned Counsel for the Writ Petitioners and Sri A. Krishna Kishore, learned Assistant Government Pleader for Co-operation.
(2.) The present Writ Petition is filed seeking following relief :
(3.) The facts as projected in the present Writ Petition are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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