MUGADA JAYA SRUTHI Vs. STATE OF A.P.

JUDGEMENT

(1.) Heard Sri Tagore Yadav Yaragorla, Learned Counsel for the Writ Petitioner, Smt. T.V. Sri Devi, learned Standing Counsel for Dr. NTR University of Health Sciences, Sri P. Soma Raju, learned Assistant Government Pleader for Medical and Health, Sri Surya Teja Anumolu, learned Standing Counsel for the Respondent No.7 and Sri B. Srinivasa Rao, learned Standing Counsel for Respondent No.5.

(2.) The prayer sought in the present Writ Petition is as under:

(3.) An Interim prayer was also sought, which is as under: