(1.) The petitioner/wife herein filed the present petition under Sec. 24 of the Code of Civil Procedure, 1908, seeking to withdraw H.M.O.P.No.26 of 2024 on the file of the Senior Civil Judge, Srikalahasthi, Chittoor District and transfer the same to the Court of Senior Civil Judge, Gudur, S.P.S.R. Nellore District, for trial.
(2.) The case of the petitioner in brief is as follows:
(3.) Learned counsel for the petitioner would contend that he has no objection to dispense with the personal appearance of the petitioner i.e., respondent in the said H.M.O.P.No.26 of 2024, before the transferee Court.