REGENT COMPUTRONICS PVT. LTD.

B. Uma Shankar Appellant

V/S

STATE OF ANDHRA PRADESH Respondents

Referred Judgements :-

UNION OF INDIA VS. H.N. KIRTANIA [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. ATMARAM SUNGOMAL POSHANI [REFERRED TO]
SHILPI BOSE VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
STATE OF PUNJAB VS. JOGINDER SINGH DHATT [REFERRED TO]
N K SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. S S KOURAV [REFERRED TO]
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED VS. BHAGWAN SHIV PRAKASH [REFERRED TO]
SOMESH TIWARI VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) The above writ petition is filed impugning the proceedings issued by the 2nd respondent vide Ref.No.APCO/CO/Ad.I/BUS.AMO/MO/SPO/RJY/TRF/KOLK/24 dtd. 11/11/2024 (Ex.P1), transferring the petitioner.

(2.) Petitioner, Assistant Marketing Officer/MO (FAC)/SPO, Rajahmundry, working in Andhra Pradesh State Handloom Weavers' Cooperative Society Limited, has been transferred and posted as AMO/Manager, Cuttack Showroom, Srikakulam Division.

(3.) Heard Smt.S.V.Bharatha Lakshmi, learned counsel for the petitioner and Sri Prabhakar, learned standing counsel for respondents 2 to 5.

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B. UMA SHANKAR Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

JUDGEMENT

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