LAWS(APH)-2025-6-1

K. MOHAMMED ARIF Vs. K MOHAMMED FAIROZ

Decided On June 05, 2025
K. Mohammed Arif Appellant
V/S
K Mohammed Fairoz Respondents

JUDGEMENT

(1.) Heard Sri M.K. Raj Kumar, learned Counsel appearing on behalf of Sri P. Narahari Babu, learned Counsel for the Revision Petitioner.

(2.) Having been aggrieved of non-numbering of the Suit by the Office (Filing Sec. ) of the Additional District Judge, Hindupur, the present Civil Revision Petition is filed.

(3.) Plaintiff is the Revision Petitioner herein. The Suit is filed for specific performance. There are several Defendants in the Plaint. The prayer sought in the Plaint (suit) is as under:-