GRUHALAKSHMI FINANCE, SRIKAKULAM Vs. ANDAVARAPU GOVINDARAJULU

JUDGEMENT

(1.) Defendants 1 and 2 in the suit, filed the above revision assailing the order, dtd. 21/4/2025, in I.A.No.184 of 2023 in O.S.No.40 of 2022, on the file of the Judge, Family Court-cum-III Additional District and Sessions Judge, Srikakulam.

(2.) The parties to the revision are referred to as per their status in the suit O.S.No.40 of 2022.

(3.) The plaintiffs filed suit O.S.No.40 of 2022 on the file of Judge, Family Court-cum-III Additional District and Sessions Judge, Srikakulam, seeking the following reliefs: