HINDUSTAN SHIP YARD LTD Vs. ESSAR OIL LTD

JUDGEMENT

(1.) As all these revision petitions arise out of the same set of facts and common questions arising between the same parties, they are being disposed of by way of this common order.

(2.) Heard Sri V. Ravinder Rao, learned Senior Counsel representing Sri P. Raja Sekhar, learned counsel appearing for the petitioner and Sri Avinash Desai, learned Senior Counsel representing Sri D.S. Siva Darshan, learned counsel appearing for the respondent.

(3.) A few facts would be necessary, before going into the questions, which arise in the present set of revision petitions.