GUDLA HYMAVATHI Vs. BYRI VENKATA SIVAPRASAD

Referred Judgements :-

MELEPURATH SANKUNNI EZHUTHASSAN VS. THEKITTIL GEOPALANKUTTY NAIR [REFERRED TO]
M VEERAPPA VS. FVRLYN SEQUEIRA [REFERRED TO]
HARDEO KAUR VS. RAJASTHAN STATE TRANSPORT CORPORATION [REFERRED TO]
R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED TO]
SUNIL KUMAR VS. RAM SINGH GAUD [REFERRED TO]
YADAVA KUMAR VS. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD [REFERRED TO]
RAJ KUMAR VS. AJAY KUMAR [REFERRED TO]
KONGARA NARAYANAMMA VS. UPPALA CHINA SIMHACHALAM [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED SANGAREDDY VS. G KISHEN RAO [REFERRED TO]
UMED CHAND GOLCHA VS. DAYARAM [REFERRED TO]
SIDRAM VS. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. [REFERRED TO]