(1.) None present for the Petitioners.
(2.) Heard Sri V. Venugopala Rao, learned Senior Counsel appearing on behalf of Sri Sambasiva Pratap Evana, learned Counsel for the Respondent No.1.
(3.) This Court has sifted through the Order of this Court dtd. 14/11/2014 in W.P.No.24846 of 2010. This Court has seen the operative portion of the said Order, which is usefully extracted hereunder :