B.THIPPESWAMY Vs. STATE OF A.P.

JUDGEMENT

(1.) Heard Sri D.Anil Kumar, learned Counsel for Writ Petitioners and Sri K. Arjun Chowdary, learned Assistant Government Pleader for Revenue.

(2.) The present Writ Petition is filed seeking the following prayer:

(3.) Since the Endorsement passed by the Tahsildar dtd. 28/12/2022 bearing Rc.No.165/2022/B (Ex.P-1) is under challenge, this Court is required to examine the correctness of the said Endorsement. The circumstances in passing the impugned Endorsement would indicate that the Division Bench of this Court had issued certain directions in W.P.(PIL).No.108 of 2022 and batch vide Order dtd. 20/10/2022 (Ex.P-8). The W.P.(PIL)No.105 of 2022 is also a part of the same batch of cases. The prayer in W.P.(PIL)No.105 of 2022 is extracted here under: