REGENT COMPUTRONICS PVT. LTD.

Pilla Venkateswara Rao Appellant

V/S

Kancherla Malyadri Respondents

Referred Judgements :-

M.VEERABHADRA RAO V. TEK CHAND [REFERRED TO]
ASHWATHAMMA V. LAKSHMAMMA [REFERRED TO]
K.ANJINAPPA V. K.C.KRISHNA REDDY AND ANOTHER [REFERRED TO]
J S JADHAV VS. MUSTAFA HAJI MOHAMED YUSUF [REFERRED TO]
ABDUR RAHMAN VS. ATHIFA BEGUM [REFERRED TO]
O P SHARMA VS. HIGH COURT OF PUNJAB AND HARYANA [REFERRED TO]
GHANSHYAM DASS GUPTA VS. MAKHAN LAL [REFERRED TO]

(1.) On the request made citing urgency by the learned counsel for the petitioner, lunch motion was granted.

(2.) The matter is taken up as lunch motion, listed in Lunch motion list.

(3.) Heard Sri A. Ravindra Babu, learned counsel for the petitioner.