PARNASALA KASIVISALA Vs. NANDURI PADMAVATHAMMA

Referred Judgements :-

KAVITA KANWAR VS PAMELA MEHTA [REFERRED TO]
GURUPAD KHANDAPPA MAGDUM VS. HIRABAI KHANDAPPA MAGDUM [REFERRED TO]
RAJ RANI VS. CHIEF SETTLEMENT COMMISSIONER DELHI [REFERRED TO]
APPROPRIATE AUTHORITY (IT DEPTT) VS M.ARIFULLA [REFERRED TO]
ANAR DEVI VS. PARMESHWARI DEVI [REFERRED TO]
SHUB KARAN BHBNA ALIAS SHUB KARAN PRASAD BUBNA VS. SITA SARAN BUBNA [REFERRED TO]
P GOVINDA REDDY VS. GOLLA OBULAMMA [REFERRED TO]
GANTA APPALANAIDU VS. GANTA NARAYANAMMA [REFERRED TO]
SHASIDHAR VS. ASHWINI UMA MATHAD [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]
UTTAM VS. SAUBHAG SINGH & ORS. [REFERRED TO]
KARUNANIDHI VS. SEETHARAMA NAIDU & ORS. [REFERRED TO]
MALLAMMA VS. N.GANGAMMA [REFERRED TO]
DANAMMA@SUMAN SURPUR AND ANOTHER VS. AMAN AND OTHER [REFERRED TO]
H.V. NIRMALA AND OTHERS VS. R. SHARMILA AND OTHERS [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]
MURTHY VS. C. SARADAMBAL [REFERRED TO]
AMAN SHARMA VS. UMESH [REFERRED TO]
PRASANTA KUMAR SAHOO VS. CHARULATA SAHU [REFERRED TO]
REVANASIDDAPPA VS. MALLIKARJUN [REFERRED TO]