LAWS(APH)-2025-9-73

YOLOBUS PVT. LTD. Vs. STATE OF A.P.

Decided On September 22, 2025
Yolobus Pvt. Ltd. Appellant
V/S
STATE OF A.P. Respondents

JUDGEMENT

(1.) Heard Sri B. Siva Rama Krishnaiah, learned Counsel for the Writ Petitioner and Sri Sk. Abdul Rasheed, learned Assistant Government Pleader for Transport.

(2.) Sri Sk. Abdul Rasheed, learned Assistant Government Pleader for Transport, has submitted the Written Instructions furnished by the Deputy Transport Commissioner, Chittoor, dtd. 20/9/2025. Copy of it is supplied to the Counsel for the Petitioner and the same is taken on record.

(3.) Sri B. Siva Rama Krishnaiah, learned Counsel for the Writ Petitioner, has drawn the attention of this Court to G.O.Ms.No.285, T, R & B (Tr-II), dtd. 15/9/1984 (Ex.P.3).