LAWS(APH)-2025-1-47

ETTI SRIRAMULU REDDY Vs. GOVERNMENT OF A.P.

Decided On January 06, 2025
Etti Sriramulu Reddy Appellant
V/S
GOVERNMENT OF A.P. Respondents

JUDGEMENT

(1.) As facts in both these two writ petitions are common, both these writ petitions are disposed of together. W.P. No.1499 of 2010 is filed by 58 petitioners, all are residents of Daminedu Village and whereas, W.P. No.3049 of 2010 has been filed by 5 petitioners, who are also petitioners 2, 13, 32, 33 and 46 in W.P. No.1499 of 2010.

(2.) W.P.No.1499 of 2010 is filed with the following prayer:

(3.) W.P. No.3049 of 2010 is filed with the following prayer: