(1.) Insurer preferred present appeal aggrieved by awarding compensation on account of death to the dependents/claimants. The Tribunal by judgment dtd. 20/3/2012 passed in M.V.O.P. No.663 of 2009, awarded compensation of Rs.5,06,000.00 along with interest at the rate of 6% per annum from the date of petition till realization.
(2.) The brief facts of the case in a nutshell are as follows:
(3.) Heard Sri Srinivasa Rao Vutla, learned counsel for appellant and Sri Siva Sankar Rao Borra, learned counsel, appearing for respondents/claimants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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