(1.) The petitioner is challenging the proceedings dtd. 27/10/2010 whereby the 2nd respondent revised the order of the 1st respondent dtd. 22/7/2011. The petitioner is also seeking the relief of reinstatement together with service benefits including back wages.
(2.) The petitioner joined the respondent/bank as a Clerk on 19/12/1985. The petitioner was promoted to Junior Management Scale on 26/5/2007. Thereafter he was posted as Assistant Manager, Scale-I at Attili Branch.
(3.) It is submitted by the learned counsel for the petitioner, that the petitioner was targeted by the Senior Manager at Attili Branch. The petitioner, unable to bear the harassment, submitted a request to the General Manager on 19/7/2008 seeking to revert him to the clerical cadre. However, the same was rejected.