GOTTUMUKKALA SUNDARA NARASARAJU Vs. PINNAMARAJU VENKATA NARASIMHARAJU

Referred Judgements :-

MOHD.S.LABBAI VS. MOHD. HANIFA [REFERRED TO]
SUNDERABAI VS. DEVAJI SHANKAR DESHPANDE [REFERRED TO]
C MOHAMMAD YUNUS VS. SYED UNNISSA [REFERRED TO]
VITHAL YESHWANT JATHAR VS. SHIKANDARKHAN MAKHTUMKHAN SARDESAI [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
R S MADDANAPPA DECEASED AFTER HIM VS. CHANDRAMMA [REFERRED TO]
LALA BALMUKUND DEAD VS. LAJWANTI [REFERRED TO]
WORKMEN OF COCHIN PORT TRUST VS. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [REFERRED TO]
INDIRA VS. ARUMUGAM [REFERRED TO]
KONDIBA DAGADU KADAM VS. SAVITRIBAI SOPAN GUJAR [REFERRED TO]
SAJJADANASHIN SAYED MD B E EDR D VS. MUSA DADABHAI UMMER [REFERRED TO]
GRAM PANCHAYAT OF VILLAGE NAULAKHA VS. UJAGAR SINGH [REFERRED TO]
COMMISSIONER OF ENDOWMENTS VS. VITTAL RAO [REFERRED TO]
C NATRAJAN VS. ASHIM BAI [REFERRED TO]
RAMCHANDRA DAGDU SONAVANE VS. VITHU HIRA MAHAR [REFERRED TO]
KHATRI HOTELS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHBOOB BI SAHED VS. SHAIK ABDUL RAZACK SAHED [REFERRED TO]
MECHINENI CHOKKA RAO VS. SATTU SATTAMMA [REFERRED TO]
TUMU SRIHARI VS. THUMU PADMAMMA [REFERRED TO]
RADHA GOBINDA ROY VS. NILKANTHA NARAYAN SINGH [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]