REGENT COMPUTRONICS PVT. LTD.

BASANT KUMAR SONI Appellant

V/S

P P , Hyd Respondents

Referred Judgements :-

GOPALAKRISHNA MENON VS. D.RAJA REDDY [REFERRED TO]
SANJEEV KUMAR MITTAL VS. STATE [REFERRED TO]
SONIA KHOSLA V. VIKRAM BAKSHI AND ORS [REFERRED TO]
CHAJU RAM VS. RADHEY SHYAM [REFERRED TO]
K KARUNAKARAN VS. T V EACHARA WARRTER [REFERRED TO]
SACHIDA NAND SINGH VS. STATE OF BIHAR [REFERRED TO]
PRITISH VS. STATE OF MAHARASHTRA [REFERRED TO]
IQBAL SINGH MARWAH VS. MEENAKSHI MARWAH [REFERRED TO]
P SWAROOPA RANI VS. M HARI NARAYANA ALIAS HARI BABU [REFERRED TO]
SYED ASKARI HADI ALI AUGUSTINE VS. STATE [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
R S SUJATHA VS. STATE OF KARNATAKA [REFERRED TO]
ASHOK KUMAR AGGARWAL VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) THIS appeal is filed by the appellant/party -in -person challenging the order dt.25 -02 -2014 in C.F.R.No.78 of 2014 in O.S.No.47 of 2009 of the Family Court -cum -VII Additional District and Sessions Judge, Medak.

(2.) THE appellant had filed the above suit for specific performance of the agreement of sale against respondent Nos.2 to 4 relating to an agreement of sale dt.19 -12 -2008 and in regard to an oral agreement of sale dt.15 -04 -2009 allegedly entered into with him and for refund of sale consideration of Rs.53,50,000/ - with interest, in case relief of specific performance is refused.

(3.) THE said suit was dismissed on 20 -06 -2013 by the said Court after hearing both sides.

Click here to view full judgment.

BASANT KUMAR SONI Vs. P P , HYD

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address