COMMISSIONER OF INCOME-TAX, VISAKHAPATNAM Vs. VIJAYA KUMAR

Referred Judgements :-

CORPORATION OF CALCUTTA VS. CHAIRMAN,COSSIPORE AND CHITPORE MUNICIPALITY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PREM NATH MONGA BOTTLES(P) LTD [REFERRED TO]
COMMISSIONER OT INCOME TAX MADRAS COMMISSIONER OT INCOME TAX MADRAS VS. MIR MOHAMMAD ALI:ARUNA MILLS LTD [REFERRED TO]
G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED TO]
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
APPROPRIATE AUTHORITY AND COMMISSIONER INCOME TAX VS. VARSHABEN BHARATBHAI SHAH [REFERRED TO]
COMMISSIONER OF CUSTOMS NEW DELHI VS. C NET COMMUNICATION INDIA PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NATIONAL AIR PRODUCTS LIMITED [REFERRED TO]
JOINT COMMISSIONER OF INCOME VS. ANATRONICS GEN CO PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ELECON ENGINEERING COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN TURPENTINE AND ROSIN COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KRISHNA BOTTLERS PVT LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MARGADARSI CHIT FUND P LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. STEEL ROLLING MILLS OF HINDUSTHAN P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SINGHANIA ENTERPRISES [REFERRED TO]
MYSORE DASAPRAKASH VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
K N ACHUTHAN PILLAI VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TATA HYDRO ELECTRIC POWER SUPPLY COMPANY LIMITED [REFERRED TO]
JODHRAM DAULATRAM ARORA VS. KODNANI M B [REFERRED TO]
COMMISSIONER OF INCOME TAX COIMBATORE VS. ALAGENDRAN FINANCE LIMITED [REFERRED TO]
Express News Papers LTD VS. Deputy Commissioner of Income tax [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAI DRINKS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AKAL CONSTRUCTION AND ENGINEERING CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANSAL HOUSING FINANCE AND LEASING CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MOHTA CONSTRUCTION COMPANY [REFERRED TO]
HARIJAN EVAM NIRBAL VARG AVAS NIGAM LTD VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
VINOD BHARGAVA, HYDERABAD VS. COMMISSIONER OF INCOME TAX,HYDERABAD [REFERRED TO]