CHAKALI SWAROOPA Vs. MOHD GHOUSE

Referred Judgements :-

SYED SADIQ VS. DIVISIONAL MANAGER,UNITED INDIA ASSURANCE COMPANY [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KUSUM RAI [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SYED IBRAHIM [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. ANNAPPA IRAPPA NESARIA [REFERRED TO]
NEW INDIAN ASSURANCE CO LTD VS. ROSHANBEN RAHEMANSHA FAKIR [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KAUSHALAYA DEVI [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ANGAD KOL [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K ANJAIAH [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. G SAMPOORNA [REFERRED TO]
KUMARI K.PUSHPA LATHA VS. E.MURALI MANOHAR RAO [REFERRED TO]
S. IYYAPAN VS. UNITED INDIA INSURANCE COMPANY LTD. [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
SANOBANU NAZIRBHAI MIRZA VS. AHMEDABAD MUNICIPAL TRANSPORT SERVICE [REFERRED TO]
MEERA DEVI VS. H.R.T.C. [REFERRED TO]
KALPANARAJ VS. TAMIL NADU STATE TRANSPORT CORPN. [REFERRED TO]
KULWANT SINGH VS. ORIENTAL INSURANCE COMPANY LTD. [REFERRED TO]