B ARCHANA REDDY Vs. STATE OF A P

Referred Judgements :-

FULLILOVE V. KLUTZNICK [REFERRED TO]
CHIEF CONSTABLE OF THE NORTH WALES POLICE V. EVANS [REFERRED TO]
R V. SECRETARY OF STATE FOR THE HOME DEPT.,EX P BRIND [REFERRED TO]
JAISINGHANI AND MERKUR ISLAND SHIPPING CORPORATION V. LAUGHTON [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR CIVIL SERVICE [REFERRED TO]
AJIT SINGH V. STATE OF PUNJAB [REFERRED TO]
KESAVANANDA BHARATI V. STATE OF KERALA [REFERRED TO]
BALARAM,JANAKI PRASAD PARIMOO V. STATE OF JAMMU AND KASHMIR [REFERRED TO]
VALSAMMA PAUL V. COCHIN UNIVERSITY [REFERRED TO]
B VENKATAMANA VS. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
T DEVADASAN VS. UNION OF INDIA AND UNOTHER [REFERRED TO]
SAGHIR AHMAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
DHIRJLAL GIRDHARIAL VS. COMMR OF INCOME TAX BOMBAY [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
DWARKA DAS BHATIA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. THAKUR PRATAP SINGH [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
STATE OF ORISSA VS. BIDYABHUSHAN MOHAPATRA [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
STATE OF MAHARASHTRA VS. BABULAL KRIPARAM TAKKAMORE [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P SAGAR [REFERRED TO]
TRILOKI NATH TIKU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
VIRAJLAL MANILAL AND CO VS. STATE OF MADHYA PRADESH [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
ZORA SINGH VS. J M TANDON [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [REFERRED TO]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [REFERRED TO]
JANKI PRASAD PARIMOO VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
KUMARI K S JAYASREE VS. STATE OF KERALA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
MITHU MITHU SURJIT SINGH SURJIT SINGH MUNAWAR HARUN SHAH KARNAIL SINGH ALIAS FAQIR SINGH JAVED AHMED ABDULHAMID PAWALE VS. STATE OF PUNJAB:UNION OF INDIA:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF PUNJAB:STATE OF MAHARASHTRA [REFERRED TO]
MOTOR GENERAL TRADERS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
K C VASANTH KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
K C VASANTH KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
NEELIMA MISRA VS. HARINDER KAUR PAINTAL [REFERRED TO]
VENCIL PUSHPRAJ VS. STATE OF RAJASTHAN [REFERRED TO]
PRESIDENT OF INDIA VS. CAUVERY WATER DISPUTES TRIBUNAL [REFERRED TO]
MAHESH CHANDRA VS. REGIONAL MANAGER U P FINANCIAL CORPORATION [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI VS. UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
AJAY KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
JAMAAT E ISLAMI HIND MOHAMMAD JAFAR VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. NALLAMILLI RAMI REDDI [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
INDIAN BANKS ASSOCIATION BOMBAY VS. DEVKALA CONSUTANCY SERVICE [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
P SUKHADEV VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
P SAGAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
V NARAYANA RAO VS. STATE OF A P [REFERRED TO]
SATYANARAYANA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
A P STATE B C WELFARE ASSOCIATION VS. ANDHRA PRADESH STATE B C WELFARE DEPT [REFERRED TO]
GURU KULA MITRA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
T MURLIDHAR VS. STATE OF A P [REFERRED TO]